Manoj Gupta vs Ashmita Horo @ Gupta
2024 Latest Caselaw 84 Ori

Orissa High Court

Manoj Gupta vs Ashmita Horo @ Gupta on 2 January, 2024

Bench: Arindam Sinha, M.S. Sahoo

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 MATA No. 407 of 2023


            Manoj Gupta                             ....             Appellant

                                                Mrs. R. Rajgarhia, Advocate
                                        -versus-

            Ashmita Horo @ Gupta                    ....          Respondents




                      CORAM:
                                 JUSTICE ARINDAM SINHA
                                 JUSTICE M.S. SAHOO



                                        ORDER

02.01.2024

Order No.

2. 1. Mrs. Rajgarhia, learned advocate appears on behalf of

appellant-husband. She submits, her client is aggrieved by judgment

dated 13th October, 2023 of the family Court dismissing the civil

proceeding and thereby rejecting her client's case for dissolution of the

marriage. The appeal was filed in time.

2. Appellant will put in requisites for issuance of notice of appeal.

Lower Court record be called for.

// 2 //

3. List on 29th January, 2024.

(Arindam Sinha) Judge

(M.S. Sahoo) Judge Sks

Designation: PERSONAL ASSISTANT