Bibhutibhusan Ganthia vs Muktimala @ Motimala Malla
2024 Latest Caselaw 442 Ori

Orissa High Court

Bibhutibhusan Ganthia vs Muktimala @ Motimala Malla on 8 January, 2024

Bench: Arindam Sinha, M.S. Sahoo

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 MATA No. 404 of 2023


            Bibhutibhusan Ganthia                   ....             Appellant

                                     Mr. Bibhuti Keshari Biswal, Advocate
                                        -versus-

            Muktimala @ Motimala Malla              ....           Respondent




                      CORAM:
                                 JUSTICE ARINDAM SINHA
                                 JUSTICE M.S. SAHOO



                                        ORDER

08.01.2024 Order No.

3. 1. Mr. Biswal, learned advocate appears on behalf of appellant-

husband. He submits, his client is aggrieved by judgment dated 21st

August, 2023 made by the family Court dismissing his client's petition

for dissolution of the marriage. The appeal was filed in time.

2. Appellant will put in requisites for issuance of notice of appeal.

Lower Court record be called for.

// 2 //

3. List on 5th February, 2024.

(Arindam Sinha) Judge

(M.S. Sahoo) Judge Sks

Designation: PERSONAL ASSISTANT