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Water & Land Management vs Abhimanyu Sasmal
2024 Latest Caselaw 43 Ori

Citation : 2024 Latest Caselaw 43 Ori
Judgement Date : 2 January, 2024

Orissa High Court

Water & Land Management vs Abhimanyu Sasmal on 2 January, 2024

Bench: B.R. Sarangi, Murahari Sri Raman

            IN THE HIGH COURT OF ORISSA AT CUTTACK
                            W.A. No.2137 of 2023
Water & Land Management              .....                            Appellants
Institute (WALMI) & Another
                                                     Mr. Dayananda Mohapatra,
                                                                    Advocate
                                     Vs.
Abhimanyu Sasmal                     .....                          Respondent
                                              Ms. Deepali Mahapatra, Advocate

             CORAM:
                 ACTING CHIEF JUSTICE DR. B.R. SARANGI
                 MR. JUSTICE MURAHARI SRI RAMAN

                                            ORDER

02.01.2024 I.A. No.8474 of 2023 Order No. This matter is taken up through hybrid mode.

03.

2. This application has been filed by the Appellant for condonation of delay of 88 days in preferring the Writ Appeal.

3. Heard Mr. Dayananda Mohapatra, learned Counsel appearing for the Appellants and Ms. Deepali Mahapatra, learned counsel appearing for the Respondent.

4. Considering the grounds taken in the application, delay in filing the writ appeal is condoned.

5. I.A. is, accordingly, disposed of.

(DR. B.R. SARANGI) ACTING CHIEF JUSTICE

(M.S. RAMAN) JUDGE

Order No.

04. 1. Ms. Deepali Mahapatra, learned Counsel appearing for the

Respodent contended that the case of the Respondent is covered by the judgment of this Court in Premalata Panda v. State of Odisha & Another, 2015(II) OLR-214. As such, challening the said judment, the State had preferred SLP before the Apex Court, which has been dismissed.

2. In view of the above, this Court is not inclined to entertain this writ appeal. Accordingly, the wrti appeal stands dismissed.

(DR. B.R. SARANGI) ACTING CHIEF JUSTICE

(M.S. RAMAN) JUDGE

Laxmikant

Signed by: LAXMIKANT MOHAPATRA Designation: SENIOR STENOGRAPHER Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 03-Jan-2024 13:00:40

 
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