Sunita Sahoo vs Abhijit Patra @ Lalu @ Abhijeet
2024 Latest Caselaw 402 Ori

Orissa High Court

Sunita Sahoo vs Abhijit Patra @ Lalu @ Abhijeet on 8 January, 2024

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

            IN THE HIGH COURT OF ORISSA AT CUTTACK
                        CRLREV No. 560 of 2023

            Sunita Sahoo                         ........   Petitioner
                                                    Mr. P.K. Das, Adv.
                               -Versus-

            Abhijit Patra @ Lalu @ Abhijeet
            Patra                       .......... Opposite Party

                         CORAM:
                         DR. JUSTICE S.K. PANIGRAHI

                               ORDER

08.01.2024

Order No. I.A. No.886 of 2023

01. 1. This matter is taken up through hybrid arrangement.

2. Heard.

3. This is an application under Section 5 of the

Limitation Act, for condoning the delay of 06 days in

preferring the CRLREV.

4. Considering the submission made by the learned

counsel for the Petitioner and the averments made in the

Interim Application, the delay in preferring the CRLREV

is condoned.

5. The I.A. is accordingly disposed of.

1. Petitioner has filed this Criminal Revision challenging

the judgment dated 2.09.2023 passed by the 2nd Addl.

Sessions Judge, Cuttack in Criminal Appeal No.17 of

2020 arising out of D.V. Crl. Misc. Case No.156 of 2018.

2. Heard.

3. Admit.

4. Call for the L.C.R.

5. Issue notice to the Opposite Party through Registered

Post with A.D./Speed Post making it returnable by 13th

February, 2024. Requisites shall be filed within three

working days hence.

6. List this matter on 15th February, 2024.

( Dr. S.K. Panigrahi) Judge

Murmu

Location: High Court of Orissa Cuttack