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Sagarika Behera vs Tapas Kumar Behera
2024 Latest Caselaw 241 Ori

Citation : 2024 Latest Caselaw 241 Ori
Judgement Date : 5 January, 2024

Orissa High Court

Sagarika Behera vs Tapas Kumar Behera on 5 January, 2024

Bench: Arindam Sinha, M.S. Sahoo

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 MATA No. 229 of 2023


            Sagarika Behera                        ....             Appellant

                                                  Mr. P.K. Nayak, Advocate
                                       -versus-

            Tapas Kumar Behera                     ....           Respondent

                                        Mr. Biplaba P.B. Bahali, Advocate


                      CORAM:
                                JUSTICE ARINDAM SINHA
                                JUSTICE M.S. SAHOO
                                    ORDER

05.01.2024 MATA no.229 of 2023 and I.A. no.240 of 2023 Order No.

2. 1. Mr. Nayak, learned advocate appears on behalf of applicant/

appellant-wife. He submits, his client is aggrieved by judgment dated

31st January, 2023 of the family Court allowing the petition of

respondent-husband for restitution of conjugal rights. The appeal was

presented on reported delay of 49 days. He submits, the application for

condonation of delay be allowed and the appeal admitted.

2. Mr. Bahali, learned advocate appears on behalf of respondent-

wife and submits, his client wants to use objection to the application.

// 2 //

3. The objection will be accepted on adjourned date upon advance

copy served.

4. List under same heading on 12th January, 2024.

(Arindam Sinha) Judge

(M.S. Sahoo) Judge Sks/Radha

Designation: Personal Assistant

 
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