Iswar Chandra Pradhan vs State Of Odisha And Others .... Opposite ...
2024 Latest Caselaw 1931 Ori

Orissa High Court

Iswar Chandra Pradhan vs State Of Odisha And Others .... Opposite ... on 31 January, 2024

Author: A.K.Mohapatra

Bench: A.K.Mohapatra

                              IN THE HIGH COURT OF ORISSA AT CUTTACK

                                             W.P.(C) No.13300 of 2020

                         Iswar Chandra Pradhan                     ....            Petitioner
                                                                  Mr. B.S.Tripathy, Advocate

                                                       -versus-

                         State of Odisha and others                ....     Opposite Parties
                                                                  Mr. N.K.Praharaj, A.G.A.

                                                  CORAM:
                                         JUSTICE A.K.MOHAPATRA


                                                     ORDER

Order No. 31.01.2024

13. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. Heard learned counsels for the parties.

3. Hearing is concluded.

4. Judgment is reserved.

(A.K. Mohapatra) Judge Rubi

Location: High Court of Orissa