Debashish Samantaray .... Election vs Mohammed Moquim
2024 Latest Caselaw 1930 Ori

Citation : 2024 Latest Caselaw 1930 Ori
Judgement Date : 31 January, 2024

Orissa High Court

Debashish Samantaray .... Election vs Mohammed Moquim on 31 January, 2024

Author: S.K. Sahoo

Bench: S.K. Sahoo

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             ELPET No.6 of 2019
                            Debashish Samantaray                  ....        Election
                                                                            Petitioner

                                                  Mr.Milan Kanungo,
                                                  Senior Advocate along with Mr. Gopal
                                                  Agarwal, Advocate.

                                                       -versus-
                            Mohammed Moquim                       ....        Respondent

                                                  Mr. Bidyadhar Mishra,
                                                  Senior Advocate along with
                                                  Mr. Tarani Kanta Biswal, Advocate
                                                   CORAM:
                                               JUSTICE S.K. SAHOO

                                                    ORDER

Order No. 31.01.2024

179. This matter is taken up through Hybrid Arrangement (Video Conferencing/Physical Mode).

Mr. Bidyadhar Mishra, learned Senior Advocate appearing for the respondent closed his further argument in reply to the argument made by the learned counsel for the Election Petitioner as per the order dated 19.01.2024.

Learned counsel for the Election Petitioner is present. Argument from both the sides is closed. Judgment is reserved.

List this matter on 07.02.2024 at 2.00 p.m. for filing of written note of arguments along with citations, if any, by both the parties.

( S.K. Sahoo) Judge Signature PKSahoo Not Verified Digitally Signed Signed by: PRAMOD KUMAR SAHOO Designation: Secretary Reason: Authentication Location: HIGH COURT OF ORISSA Date: 01-Feb-2024 12:08:33