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Labani Sethi vs State Of Odisha
2024 Latest Caselaw 192 Ori

Citation : 2024 Latest Caselaw 192 Ori
Judgement Date : 4 January, 2024

Orissa High Court

Labani Sethi vs State Of Odisha on 4 January, 2024

Author: S.K. Sahoo

Bench: S.K. Sahoo

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                          CRLA No.777 of 2023

              Labani Sethi                        ....      Appellant

                                 Mr. Niranjan Panda, Advocate

                                       -versus-

              State of Odisha                     ....    Respondent

                                 Mr. Arupananda Das
                                 Addl. Govt. Advocate

                                  CORAM:
                             JUSTICE S.K. SAHOO
                                   ORDER
Order No.                        04.01.2024

   01.           This   matter    is    taken     up   through   Hybrid

arrangement (video conferencing/physical mode).

Perused the report of the Stamp Reporter which indicates that the certified copy of the impugned judgment has not been filed, for which Stamp Reporting could not be made.

Mr. Panda, learned counsel for the appellant submits that the certified copy of the impugned judgment is available in the connected CRLA No.779 of 2023 and he intends to file an interim application for dispensing with filing of certified copy of the impugned judgment. Learned counsel further submits that though the appellant had earlier filed a criminal appeal challenging the self-same impugned judgment // 2 //

and order of conviction in CRLA No.742 of 2023 but he has sent a petition for withdrawal of the earlier criminal appeal.

Let the Registry verify if any such petition has been received from the appellant for withdrawal of CRLA No.742 of 2023 or not.

List this matter along with all its connected files in the week commencing from 16th January 2024.

Let a copy of the appeal memo along with the impugned judgment be served on the learned counsel for the State.

( S.K. Sahoo) Judge

sipun

Designation: Junior Stenographer

Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 08-Jan-2024 12:33:45

 
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