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Chintamani Bhuian & Ors vs State Of Odisha & Anr. .... Opposite ...
2024 Latest Caselaw 1902 Ori

Citation : 2024 Latest Caselaw 1902 Ori
Judgement Date : 31 January, 2024

Orissa High Court

Chintamani Bhuian & Ors vs State Of Odisha & Anr. .... Opposite ... on 31 January, 2024

Author: Biraja Prasanna Satapathy

Bench: Biraja Prasanna Satapathy

                                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                      W.P.(C) Nos.978, 1385, 1496, 1499, 1560, 1574, 1591, 1599 &
                                                          1712 of 2024

                                     Chintamani Bhuian & Ors.             ....               Petitioners
                                                                                     Mr. S.K. Das, Advocate

                                                                        -versus-

                                     State of Odisha & Anr.               ....              Opposite Parties
                                                                                    Mr. M.K. Balabantaray, AGA
                                                                                     Mr. Saswat Dash, AGA


                                                           CORAM:
                                              JUSTICE BIRAJA PRASANNA SATAPATHY

                                                                    ORDER

31.01.2024 Order No

05. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical) Mode.

2. Heard learned counsel appearing for the Petitioners in all the respective cases and Mr. Ashok Parija, learned Advocate General appearing for the Opp. Parties along with Mr. M.K. Balabantaray, learned AGA and Mr. Saswat Dash, learned AGA.

3. Hearing is concluded and Judgment is reserved.

4. Interim order passed earlier shall continue till the Judgment is pronounced.






Designation: Sr. Stenographer                                           (Biraja Prasanna Satapathy)

Location: High Court of Orissa, Cuttack                                            Judge
Date: 01-Feb-2024 13:57:59           Sneha
 

 
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