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M/S. Oriental Insurance Co. Ltd vs Ujipha Bibi & Others
2024 Latest Caselaw 126 Ori

Citation : 2024 Latest Caselaw 126 Ori
Judgement Date : 3 January, 2024

Orissa High Court

M/S. Oriental Insurance Co. Ltd vs Ujipha Bibi & Others on 3 January, 2024

Author: R.K. Pattanaik

Bench: R.K. Pattanaik

                                        IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                       MACA No.702 of 2022

                                M/s. Oriental Insurance Co. Ltd.,         ....                 Appellant
                                Balasore
                                                                         Mr. P.K. Mahali, Advocate

                                                              -Versus-


                                Ujipha Bibi & Others                      ....             Respondents
                                                                          Mr. B.B. Singh, Advocate
                                                          Mr. K. Panigrahi, Advocate for O.P. No.3
                                          CORAM:
                                          MR. JUSTICE R.K. PATTANAIK
                                                               ORDER
            Order No.                                        03.01.2024
               06.              1.      Learned counsel for the appellants is present.


2. Mr. Kalpataru Panigrahi, learned counsel appears for respondent No.3 and files a Vakalatnama in the Court today, which is accepted and taken on record.

3. Learned counsel for respondent Nos.1 and 2 is also present. Since the liability is saddled with the Insurance Company-appellant and the same is challenged on the ground that the helper deceased is not covered by the insurance policy, since the same is to be borne by the owner of the vehicle and in support of such claim, learned counsel for the appellant is to rely on some judgments of the Apex Court, on such ground, an adjournment is prayed for, which is hereby allowed.

4. List on 11th January, 2024 for hearing and orders.



                                                                             (R.K. Pattanaik)
                                                                                  Judge
Signature
 Tudu     Not Verified
Digitally Signed
Signed by: THAKURDAS TUDU

Designation: Sr. Stenographer Reason: Authentication Location: OHC,CTC Date: 05-Jan-2024 10:11:08

 
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