Rohit Kumar Singh vs State Of Odisha ..... Opp. Party
2024 Latest Caselaw 13020 Ori

Orissa High Court

Rohit Kumar Singh vs State Of Odisha ..... Opp. Party on 9 August, 2024

Author: Savitri Ratho

Bench: Savitri Ratho

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                BLAPL No. 6322 of 2024
                Rohit Kumar Singh                          .....                           Petitioner
                                                                        Mr. Suryakanta Dwibedi, Adv.
                                                           Vs.
                State of Odisha                            .....                             Opp. Party
                                                                                 Ms. S. Mishra, A.S.C.
                                   CORAM:
                                         JUSTICE SAVITRI RATHO
                                                               ORDER

09.08.2024 Order No. (Through hybrid mode)

1. In view of the common judgment passed today in BLAPL No.4219 of 2024, this BLAPL is disposed of.

(Savitri Ratho) Judge

Sukanta

Signed by: SUKANTA KUMAR BEHERA Designation: Senior Stenographer Reason: Authentication Location: Orissa High Court, Cuttack Date: 22-Aug-2024 20:47:59