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Anita Tripathy vs State Of Odisha & Others ..... Opp. Party
2024 Latest Caselaw 13018 Ori

Citation : 2024 Latest Caselaw 13018 Ori
Judgement Date : 9 August, 2024

Orissa High Court

Anita Tripathy vs State Of Odisha & Others ..... Opp. Party on 9 August, 2024

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                    W.P.(C) No. 10382 of 2010

              Anita Tripathy                          .....                         Petitioner
                                                                          Mr. K.K. Swain, Adv.
                                                      -Versus-
              State of Odisha & Others                .....                         Opp. Party
                                                                        Mr. S.N. Pattnaik, AGA
                                                               Mr. S.K. Das, Adv. for intervenor

                                     CORAM:
                    THE HON'BLE MR. JUSTICE SASHIKANTA MISHRA
                                                      ORDER

09.08.2024

Order No. 1. This matter is taken up through hybrid mode.

11. 2. In view of the judgment passed today, i.e. on 09.08.2024 in W.P.(C) No. 12466 of 2009, this writ petition is disposed of accordingly.

(Sashikanta Mishra) Judge

A.K. Rana

Designation: PERSONAL ASSISTANT

Location: HIGH COURT OF ORISSA, CUTTACK Date: 13-Aug-2024 19:11:38

 
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