Raba Lachha vs State Of Orissa
2024 Latest Caselaw 13014 Ori

Orissa High Court

Raba Lachha vs State Of Orissa on 9 August, 2024

Bench: D. Dash, V. Narasingh

                                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                               CRLA No. 143 of 2007

                               Raba Lachha                  ....            Appellant
                                                           Mr. J.K. Panda, Advocate

                                                      -versus-

                               State of Orissa              ....          Respondent

                                                                  Mr. G.N. Rout, ASC

                                            CORAM:
                                            Mr. JUSTICE D. DASH
                                            Mr. JUSTICE V. NARASINGH
                                                    ORDER

09.08.2024 Order No.

10. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Mr. J.K. Panda, learned counsel for the Appellant and Mr. G.N. Rout, learned Additional Standing Counsel for the Respondent.

3. Hearing being concluded; judgment is reserved.

(D. Dash) Judge

Digitally Signed (V. Narasingh)

Designation: Senior Stenographer Reason: Authentication Judge Location: High Court of Orissa Date: 12-Aug-2024 11:23:06 PKS/Santoshi