Dipesh Roy And Another vs State Of Odisha And Another .... ...
2024 Latest Caselaw 12948 Ori

Orissa High Court

Dipesh Roy And Another vs State Of Odisha And Another .... ... on 8 August, 2024

                                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                 CRLMC No.3208 of 2019
                                Dipesh Roy and another         ....               Petitioner(s)
                                                    Mr. Gautam Mukherjee, Senior Advocate
                                                         along with Mr. S. D. Ray, Advocate

                                                         -versus-

                             State of Odisha and another       ....          Opposite Party(s)
                                                                 Mr. Sashanka Patra, ASC
                                                    Mr. Aswini Patnaik, Advocate for O.P.2



                                    CORAM: JUSTICE SIBO SANKAR MISHRA


                                                       ORDER

08.08.2024 Order No.

06. 1. Heard Mr. Mukherjee, learned Senior Counsel for the petitioners, Mr. Patra, learned Additional Standing Counsel for the State and Mr. Patnaik, learned counsel for the opposite party No.2

2. Hearing is concluded and judgment is reserved.

(S.S. Mishra) Judge Swarna

Designation: Senior Stenographer

Location: High Court of Orissa Date: 14-Aug-2024 18:58:54