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Chagala @ Chaguna @ Santosh vs State Of Odisha
2024 Latest Caselaw 12909 Ori

Citation : 2024 Latest Caselaw 12909 Ori
Judgement Date : 8 August, 2024

Orissa High Court

Chagala @ Chaguna @ Santosh vs State Of Odisha on 8 August, 2024

Author: G. Satapathy

Bench: G. Satapathy

            IN THE HIGH COURT OF ORISSA AT CUTTACK
                         CRLA No.499 of 2024

     Chagala @ Chaguna @ Santosh ...            Appellant
     Jena
                            Mr. R.K. Pattanaik, Advocate
                        -versus-
     State of Odisha              ...        Respondent
                                                   Mr. K.K. Gaya, ASC
                              CORAM:
                       JUSTICE G. SATAPATHY
                              ORDER(ORAL)
Order No.                      08.08.2024
   02.       1.      This     matter        is    taken    up    through     Hybrid

Arrangement (Virtual/Physical Mode).

2. Heard, learned counsel for the appellant and learned ASC in the matter and perused the record. None appears for the victim despite being duly informed as intimated by Mr. K.K. Gaya, learned ASC.

3. Admit.

4. Since soft/digitized copy of LCR/TCR is already available on record, Office is requested to prepare paper books and supply the same to the learned counsel for the parties as per Rules.

5. List this matter on 22.08.2024.

(G. Satapathy) Judge

Order No.

03. 1. Heard.

2. Realization of fine under the impugned judgment in C.T. (Spl.) POCSO No.92 of 2022 of the

Court of learned Additional District and Sessions Judge- Cum-Special Judge (POCSO), Jajpur shall remain stayed till disposal of the appeal.

3. Accordingly, the IA stands disposed of.

(G. Satapathy) Judge

Order No.

04. 1. Learned counsel for the appellant seeks for a short adjournment to produce the order passed by the learned trial Court on the date of judgment granting interim bail to the appellant.

2. Accordingly, list this matter on 22.08.2024.

3. The victim be accordingly informed about the date of hearing of this IA.

(G. Satapathy) Judge

Subhasmita

Location: High Court of Orissa

 
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