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Madan Gopal Nandi & Anr vs State Of Odisha And Others ..... Opp. ...
2024 Latest Caselaw 12584 Ori

Citation : 2024 Latest Caselaw 12584 Ori
Judgement Date : 1 August, 2024

Orissa High Court

Madan Gopal Nandi & Anr vs State Of Odisha And Others ..... Opp. ... on 1 August, 2024

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                    W.P.(C) No. 40653 of 2021

              Madan Gopal Nandi & Anr. .....                                      Petitioners
                                                                Mr. B. Routray, Sr. Adv. with
                                                                          Mr. S. Samal Adv.
                                                     -Versus-
              State of Odisha and Others             .....                     Opp. Parties
                                                                        Mr. A.R. Dash, AGA

                                     CORAM:
                    THE HON'BLE MR. JUSTICE SASHIKANTA MISHRA
                                                       ORDER

01.08.2024

W.P.(C) No. 40653, 60457, 40660, 40661 of 2021

Order No. 1. This matter is taken up through hybrid mode.

12. 2. This matter has been listed under the heading 'TO BE MENTIONED' as while preparing for judgment the information regarding filing of previous writ petitions by the petitioners was felt necessary to be perused by this Court.

3. Learned counsel for the petitioners files list of the writ petitions filed by the petitioners earlier.

4. Heard further arguments

5. Hearing concluded. Judgment reserved.

(Sashikanta Mishra) Judge

A.K. Rana

Designation: PERSONAL ASSISTANT

Date: 01-Aug-2024 19:17:53

 
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