Sasmita Moharana vs Susen Kumar Maharana
2024 Latest Caselaw 12581 Ori

Orissa High Court

Sasmita Moharana vs Susen Kumar Maharana on 1 August, 2024

Bench: Arindam Sinha, M.S. Sahoo

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                            MATA Nos.128 and 129 of 2023


            Sasmita Moharana                       ....            Appellant

                                                   Represented By Adv. -
                                              Mr. S. Dash, Advocate
                                              (in both the appeals)
                                       -versus-

            Susen Kumar Maharana                   ....          Respondent
                                                    Represented By Adv. -
                                                  Ms. K. Sahoo, Advocate
                                                    (in both the appeals)


                                 CORAM:
                   THE HON'BLE MR. JUSTICE ARINDAM SINHA
                                          AND
                     THE HON'BLE MR. JUSTICE M.S. SAHOO

                                       ORDER

01.08.2024 Order No.

14. 1. The appeal has been listed under heading 'To Be Mentioned'

though it ought to have been listed under heading 'For Orders'

because having heard the parties we are to deliver judgment.

2. Mr. Dash, learned advocate appears on behalf of appellant and

Ms. Sahoo, learned advocate appears on behalf of respondent, in both

the appeals.

// 2 //

3. We give opportunity to parties to find a solution to their

controversy. We indicate that while appellant is aggrieved by common

impugned judgment dated 21st June, 2023 dissolving the marriage

respondent says, she is in forcible occupation of his father's house. We

have confidence in learned advocates appearing for the parties to find

the way out so that the parties can move forward on closure of

litigation.

4. List under heading 'To Be Mentioned' on 20th August, 2024.

(Arindam Sinha) Judge

(M.S. Sahoo) Judge Jyoti

Designation: Junior Stenographer

Location: HIGH COURT OF ORISSA Date: 01-Aug-2024 18:46:11