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Sanjib Kumar Satapathy vs Mamatamayee Satapathy
2024 Latest Caselaw 5895 Ori

Citation : 2024 Latest Caselaw 5895 Ori
Judgement Date : 2 April, 2024

Orissa High Court

Sanjib Kumar Satapathy vs Mamatamayee Satapathy on 2 April, 2024

Bench: Arindam Sinha, M.S. Sahoo

            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                MATA No.4 of 2022


Sanjib Kumar Satapathy                           .....                Appellant

                                                           Represented By Adv. -

                                                           Mr. B. Baug,
                                                                  Baug Advocate

                                      -versus-
Mamatamayee Satapathy                              .....            Respondent

                                                           Represented By Adv. -
                                                            Mr. D.K. Mohapatra,
                                                                     Mohapatra
                                                                      Advocate


                                     CORAM:
             THE HON'BLE MR. JUSTICE ARINDAM SINHA
                                       AND
                 THE HON'BLE MR. JUSTICE M.S. SAHOO


                                     ORDER

02.04.2024 Order No.

04. 1. Mr. Baug, learned advocate appears on behalf of appellant-

husband and submits, his client is aggrieved by judgment dated 7th

December, 2021 made by the Family Court in dismissing his client's

petition for dissolution of the marriage. He prays for hearing of the

appeal.

2. Mr. Mohapatra, learned advocate appears on behalf of

respondent-wife wife and prays for adjournment.

3. The lower Court record be called for. Adjournment granted is

peremptory.

4. List on 23rd April, 2024.

(Arindam Sinha) Judge

(M.S. Sahoo) Judge

Sks

Designation: Personal Assistant

 
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