Milan Kumar Patro vs Unknown
2023 Latest Caselaw 11655 Ori

                                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                W.P.(C) No. 19335 of 2023

                    Milan Kumar Patro                          ....                   Petitioner
                                                                         Mr. D.N. Rath, Adv.
                                                       - Versus -

                    State of Odisha & Ors.                          ....          Opp.Parties
                                                                             Mr. S. Das, AGA
                                            CORAM:
                                              JUSTICE SASHIKANTA MISHRA

                                                       ORDER

25.09.2023

Order No. 1. This matter is taken up through hybrid mode.

1. 2. Hearing concluded. Judgment reserved.

(Sashikanta Mishra) Judge

A.K. Rana

Signature Not Verified Digitally Signed Signed by: AJAYA KUMAR RANA Designation: Personal Assistant Reason: Authentication Location: High Court of Orissa, Cuttack

Date: 25-Sep-2023 19:09:11