Bhagabana Behera vs Sriman Mishra
2023 Latest Caselaw 11603 Ori

                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                CONTC No.6844 of 2023

          Bhagabana Behera                                .....                                Petitioner
                                                                             Ms. Sujata Jena, Advocate
                                                          Vs.
          Sriman Mishra, Secretary,                       .....                           Opposite Party
          Management Committee,
          Jagatsinghpur

                             CORAM:
                                DR. JUSTICE B.R. SARANGI
                                MR. JUSTICE MURAHARI SRI RAMAN

                                                                 ORDER

22.09.2023 Order No. This matter is taken up through hybrid mode.

01.

2. Heard Ms. Sujata Jena, learned counsel appearing for the Petitioner.

3. It appears that the judgment dated 21.02.2023 passed by this Court in W.P.(C) No.14256 of 2021 has not yet been complied with.

4. Let the Opposite Party comply with the same, if not already complied with in the meantime, within a period of three months from the date of communication/production of certified/authenticated copy of this order by the Petitioner.

5. Contempt petition is, accordingly, disposed of.

                                                                             (DR. B.R. SARANGI)
                                                                                  JUDGE


Signature Not Verified                                                        (M.S. RAMAN)
Digitally Signed                                                                  JUDGE
              Laxmikant
Signed by: LAXMIKANT    MOHAPATRA

Designation: Junior Stenographer Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 22-Sep-2023 14:34:42