Mandaram @ Jujhasti @ vs State Of Odisha
2023 Latest Caselaw 11532 Ori

               IN THE HIGH COURT OF ORISSA AT CUTTACK

                               CRLA No.1034 of 2022

                Mandaram @ Jujhasti @                        ....        Appellant
                Judhisti Pujari

                                        Ms. N. Afreen, Advocate

                                               -versus-

                State of Odisha                              ....      Respondent

                                        Mr. P.B. Tripathy
                                        Addl. Standing Counsel
                                        CORAM:
                                   JUSTICE S.K. SAHOO
                                         ORDER

Order No.                              21.09.2023

        02.        This    matter         is    taken        up     through   Hybrid

arrangement (video conferencing/physical mode).

Two weeks further time is granted to the learned counsel for the appellant to file certified copy of the impugned judgment.

List this matter in the week commencing from 16th October 2023.

If in the meantime, certified copy of the impugned judgment is filed, further S.R. shall be made.

( S.K. Sahoo) Judge

sipun

Signature Not Verified Digitally Signed Signed by: SIPUN BEHERA Designation: Junior Stenographer Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 22-Sep-2023 18:30:37