Nilakantha Panda vs Secretary To Govt. Fisheries And
2023 Latest Caselaw 11435 Ori

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               W.P (C) No. 2022 of 2002

            Nilakantha Panda                          .....                                        Petitioner
                                                                          Mr. C.A. Rao, Sr. Adv. along with
                                                                                          Mr. Behera, Adv.
                                                      Vs.
            Secretary to Govt. Fisheries and          .....                                 Opposite Parties
            Animal Recources Development                                           Mr. S.S. Kanungo, AGA
            Deptt., Govt. of Odisha & Ors.
                            CORAM:
                                  DR. JUSTICE B.R. SARANGI
                                  MR. JUSTICE MURAHARI SRI RAMAN

                                                              ORDER

18.09.2023

Order No. This matter is taken up by hybrid mode.

2. Heard Mr. C.A. Rao, learned counsel appearing along with Mr. Behera, learned counsel for the petitioner and Mr. S.S. Kanungo, learned Addl. Government Advocate appearing for the State-opposite parties.

3. Hearing is concluded and judgment reserved.

            Ashok                                                    (DR. B.R. SARANGI)
                                                                           JUDGE


                                                                          (M.S. RAMAN)
                                                                             JUDGE




Signature Not Verified
Digitally Signed

Signed by: ASHOK KUMAR JAGADEB MOHAPATRA Designation: Personal Assistant Reason: Authentication Location: HIGH COURT OF ORISSA Date: 18-Sep-2023 18:11:29