Pravati Mishra @ Panda vs State Of Orissa & Ors
2023 Latest Caselaw 11314 Ori

                                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                    W.P.(C) No.19857 of 2016

                                      Pravati Mishra @ Panda                     ....          Petitioner
                                                                                 Mr. J.K. Mishra-2, Adv.
                                                                    -versus-
                                      State of Orissa & Ors.                   ....     Opposite Parties
                                                                               Mr. G.R. Mohapatra, ASC
                                                                                 Mr. A.K. Pandey, Adv.
                                                                                          (for Caveater)



                                                        CORAM:
                                                        DR. JUSTICE S.K. PANIGRAHI

               Order                                               ORDER
               No.                                                14.09.2023

16. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/ order is reserved.

4. Interim order passed earlier shall continue till the next

date of listing.

( Dr. S.K. Panigrahi) Judge

B.Jhankar

Signature Not Verified Digitally Signed Signed by: BHABAGRAHI JHANKAR Designation: Assistant Registrar-cum-Senior Secretary Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 15-Sep-2023 14:14:06