Deeptimayee Behera vs Jitendra Behera
2023 Latest Caselaw 11296 Ori

Citation : 2023 Latest Caselaw 11296 Ori
Judgement Date : 14 September, 2023

Orissa High Court

Deeptimayee Behera vs Jitendra Behera on 14 September, 2023

            IN THE HIGH COURT OF ORISSA AT CUTTACK
                            MATA No. 225 of 2023
Deeptimayee Behera                     .....                             Appellant
                                                              Mr. P. Ranjan, Adv.

                                       Vs.
Jitendra Behera                        .....                            Respondent

            CORAM:
                  JUSTICE SAVITRI RATHO
                  JUSTICE M.S. SAHOO

                                           ORDER

14.09.2023 Order No. (Through hybrid mode)

01. MATA No. 225 of 2023

1. This appeal has been filed by the appellant, challenging the judgment dated 27.04.2023 passed by the learned Judge, Family Court, Angul in Civil Proceeding No. 33 of 2021 filed under Section 13 of the Hindu Marriage Act allowing the petition of the respondent-husband and dissolving the marriage solemnized between the parties on 08.07.2018.

2. Heard Mr. P. Ranjan, learned counsel for the appellant.

3. Issue notice on the question of admission to the sole respondent by Registered Post with A.D returnable within four weeks. Requisites shall be filed by 18.09.2023.

4. List this case on 10.11.2023 along with MATA No. 226 of 2023.

I.A. No. 250 of 2023

02. 1. This is an application for stay of operation of judgment dated 27.04.2023 passed by the learned Judge, Family Court, Angul in

Civil Proceeding No. 33 of 2021.

2. Issue notice as above.

3. Accepts one set of process fee.

4. As the appeal has been filed within time, the operation of the judgment dated 27.04.2023 passed by the learned Judge, Family Court, Angul in Civil Proceeding No. 33 of 2021 shall remain stayed.

Issue urgent certified copy as per rules.

(Savitri Ratho) Judge

(M.S. Sahoo) Judge

Sukanta

Signature Not Verified Digitally Signed Signed by: SUKANTA KUMAR BEHERA Designation: Senior Stenographer Reason: Authentication Location: Orissa High Court, Cuttack Date: 14-Sep-2023 21:47:08