M/S. Saswat Infrastructure Pvt vs Unknown
2023 Latest Caselaw 11242 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             W.P.(C) No.6356 of 2016

                        M/s. Saswat Infrastructure Pvt.          ....        Petitioner
                        Ltd., Khurda
                                                                Mr. A.K. Roy, Advocate
                                                  -versus-
                        Deputy Commissioner of Income           ....          Opposite
                        Tax, Circle-2(2), Bhubaneswar and                     Parties
                        others
                                            Mr. T.K. Satapathy, Sr. SC for Income Tax

                                   CORAM:
                                   DR. JUSTICE S.K. PANIGRAHI
                                   MR JUSTICE G. SATAPATHY

                                                   ORDER

13.09.2023 Order No.

08. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/order is reserved.

(Dr.S.K.Panigrahi) Judge

(G.Satapathy) Judge Kishore

Signature Not Verified Digitally Signed Signed by: KISHORE KUMAR SAHOO Designation: Secretary Reason: Authentication Location: High Court of Orissa Date: 13-Sep-2023 17:23:54