Lambodar Badhu @ Lipu vs Prahallad Patra @ Babula And
2023 Latest Caselaw 11241 Ori

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                     CRA No.105 of 1998

                                    Lambodar Badhu @ Lipu                ....          Appellant
                                                                       Mr. M.R. Nayak, Advocate

                                                            -versus-
                                    Prahallad Patra @ Babula and         ....        Respondents
                                    others


                                            CORAM:
                                            JUSTICE CHITTARANJAN DASH
                                                           ORDER

Order No. 13.09.2023

05. 1. Learned counsel for the Appellant is directed to file note of citations within three days.

2. Hearing concluded and judgment is reserved.

(Chittaranjan Dash) Judge

KC Bisoi

Signature Not Verified Digitally Signed Signed by: KRUSHNA CHANDRA BISOI Designation: Secretary Reason: Authentication Location: orissa high court Date: 14-Sep-2023 18:30:45