Tapan Kumar Das vs State Of Odisha And Others
2023 Latest Caselaw 11237 Ori

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                        W.P.(C) No. 21003 OF 2021
                        Tapan Kumar Das               ....            Petitioner(s)
                                                           Mr.M.K.Mishra,Sr.Adv.

                                                      -versus-

                        State of Odisha and others            ....         Opposite Party(s)
                                                                     Mr.N.K.Praharaj,AGA

                                     CORAM:
                                     JUSTICE SIBO SANKAR MISHRA
                                                     ORDER

Order No. 13.09.2023

07. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. Hearing concluded. Judgment is reserved.

(S. S. Mishra) Judge Swarna

Signature Not Verified Digitally Signed Signed by: SWARNAPRAVA DASH Reason: Authentication Location: High Court of Orissa Date: 15-Sep-2023 18:22:55