Kalinga Warriors Security vs State Of Odisha And Others
2023 Latest Caselaw 11235 Ori

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                       W.P.(C) No. 33801 of 2022

                 Kalinga Warriors Security                      .....                                   Petitioner
                 Service
                                                                                  Mr. Rakesh Behera, Advocate
                                                                Vs.
                 State of Odisha and others                     .....                             Opposite Parties
                                                                          Mr. A.K. Mishra, AGA (O.Ps. 1 to 5),
                                                                      Mr. K.P. Mishra, Sr. Advocate along with
                                                                         Mr. C.R. Patnaik, Advocate (O.P.6) &
                                                                            Mr. R.N. Behera, Advocate (O.P.7)
                                        CORAM:
                                           DR. JUSTICE B.R. SARANGI
                                           MR. JUSTICE MURAHARI SRI RAMAN

                                                                         ORDER

13.09.2023

Order No. This matter is taken up through hybrid mode.

2. Heard learned counsel for the parties.

3. Hearing is concluded and judgment is reserved.

                                                                                     (DR. B.R. SARANGI)
                                                                                          JUDGE


                 Arun                                                                 (M.S. RAMAN)
                                                                                        JUDGE

Signature Not Verified Digitally Signed Signed by: ARUN KUMAR MISHRA Designation: ADR-cum-Addl. Principal Secretary Reason: Authentication Location: Orissa High Court Date: 14-Sep-2023 10:22:43