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Director vs The Workman Shri Pramod
2023 Latest Caselaw 11151 Ori

Citation : 2023 Latest Caselaw 11151 Ori
Judgement Date : 12 September, 2023

Orissa High Court
Director vs The Workman Shri Pramod on 12 September, 2023
                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                 W.P.(C) No.19147 of 2013

             Director, Microwave (Projects),               .....                                Petitioner
             ETR
                                                                                Mr. P.R. Barik, Advocate
                                                           Vs.
             The Workman Shri Pramod                       .....                         Opposite Parties
             Kumar Panigrahi & Another
                                                             Mr. S.K. Mishra, Advocate for O.P. No.1
                                    CORAM:
                                       DR. JUSTICE B.R. SARANGI
                                       MR. JUSTICE MURAHARI SRI RAMAN
                                                                   ORDER

12.09.2023 Order No. This matter is taken up through hybrid mode.

2. Heard learned counsel for the parties.

3. It is agreed by learned counsel for the parties that the issue involved in this case is analogous to one involved in W.P(C) No.28448 of 2013 (Prasanna Kumar Pattanaik v. The Presiding Officer, Central Government Industrial Tribunal-cum-Labour Court, Bhubaneswar & Others), which has been disposed of vide judgment dated 08.09.2023 by this Court.

4. Therefore, in view of the detailed reasons stated in the judgment dated 08.09.2023 passed in W.P(C) No.28448 of 2013 (Prasanna Kumar Pattanaik v. The Presiding Officer, Central Government Industrial Tribunal-cum-Labour Court, Bhubaneswar & Others), this writ petition stands disposed of in terms of the said judgment.



                                                                               (DR. B.R. SARANGI)
Signature Not Verified                                                              JUDGE
Digitally Signed
Signed by: LAXMIKANT MOHAPATRA

Designation: Junior Stenographer Reason: Authentication Location: High Court of Orissa, Cuttack (M.S. RAMAN) Date: 13-Sep-2023 09:50:51 JUDGE Laxmikant

 
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