Dayasagar Nayak vs State Of Odisha And
2023 Latest Caselaw 11013 Ori

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                               W.P.(C). No. 29161 of 2023

                      Dayasagar Nayak                     ....                       Petitioner
                                                                                  Mr. G.Sahu,
                                                                                    Advocate
                                                           -Versus -
                      State of Odisha and                  ....               Opposite Parties
                      Others
                                                                Additional Standing Counsel


                                        CORAM:
                                          JUSTICE SASHIKANTA MISHRA

ORDER_ 08.09.2023

Order No. 1. This matter is taken up through hybrid mode.

01. 2. In course of hearing learned counsel for the petitioner furnishes a copy of the judgment passed by the Division Bench in this Court in a similar matter covering the point of law involved in the present case.

3. Learned State counsel wants sometime to get ready in this case.

4. List this matter on 15.09.2023.

(Sashikanta Mishra) Judge

deepak

Signature Not Verified Digitally Signed Signed by: DEEPAK PARIDA Reason: Authentication Location: OHC, Cuttack Date: 12-Sep-2023 19:39:33