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Bibekananda Biswal vs Usharani Biswal @ Khatua
2023 Latest Caselaw 10977 Ori

Citation : 2023 Latest Caselaw 10977 Ori
Judgement Date : 8 September, 2023

Orissa High Court
Bibekananda Biswal vs Usharani Biswal @ Khatua on 8 September, 2023
                                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                      MATA No. 232 of 2023
                   Bibekananda Biswal                            .....                           Appellant
                                                                                   Mr. M.K. Mohanty, Adv.

                                                                 Vs.
                   Usharani Biswal @ Khatua                      .....                          Respondent

                                       CORAM:
                                             JUSTICE SAVITRI RATHO
                                             JUSTICE M.S. SAHOO
                                                                    ORDER

08.09.2023 Order No. (Through hybrid mode)

1. This appeal has been filed by the appellant, challenging the judgment dated 05.05.2023 passed by the learned Judge, Family Court, Kendrapara in Civil Proceeding No. 233 of 2022 dismissing the application of the appellant-husband filed under Section 13(1) (i-a)(i-b) of the Hindu Marriage Act read with Section 7 of the Family Court Act.

2. Heard Mr. M.K. Mohanty, learned counsel for the appellant.

3. Issue notice on the question of admission to the sole respondent by Registered Post with A.D. returnable within four weeks. Requisites shall be filed by 13.09.2023.

4. List this case in the week commencing 06.11.2023.




                                                                                  (Savitri Ratho)
                                                                                       Judge



                   Sukanta                                                          (M.S. Sahoo)
                                                                                       Judge
Signature Not Verified
Digitally Signed

Signed by: SUKANTA KUMAR BEHERA Designation: Senior Stenographer

Location: Orissa High Court, Cuttack Date: 11-Sep-2023 13:48:31

 
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