Hemanta Kumari vs State Of Odisha & Others
2023 Latest Caselaw 10842 Ori

                                            IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                  W.P.(C) No. 23372 of 2016

                                  Hemanta Kumari                    ....               Petitioner
                                  Sarangi

                                                                                   Mr. R. Roy,
                                                                                    Advocate
                                                               -Versus -
                                  State of Odisha & others           ....        Opposite Parties
                                                                           Mr. S. Pattanaik, AGA

                                               CORAM:
                                                 JUSTICE SASHIKANTA MISHRA
                                                             ORDER_
                                                            04.09.2023


            Order No.
                                       1.

This matter is taken up through hybrid mode.

2. Hearing is concluded. Judgment reserved.

3. Parties may file their note of submissions and memo of citations, if any within a week.

(Sashikanta Mishra) Judge

B.C.Tudu

Signature Not Verified Digitally Signed Signed by: BHIGAL CHANDRA TUDU Designation: Senior Stenographer Reason: Authentication Location: Orissa High Court, Cuttack Date: 08-Sep-2023 12:32:02