B.K.D. Infrastructure Pvt. Ltd vs State Of Odisha And Others
2023 Latest Caselaw 10839 Ori

Citation : 2023 Latest Caselaw 10839 Ori
Judgement Date : 4 September, 2023

Orissa High Court

B.K.D. Infrastructure Pvt. Ltd vs State Of Odisha And Others on 4 September, 2023

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                       W.P.(C) No. 30191 of 2021

                 B.K.D. Infrastructure Pvt. Ltd.                .....                                   Petitioner
                                                                                       Mr.P.C. Nayak, Advocate
                                                                Vs.
                 State of Odisha and others                     .....                             Opposite Parties
                                                                                      Mr. P.P. Mohanty, AGA
                                        CORAM:
                                           DR. JUSTICE B.R. SARANGI
                                           MR. JUSTICE MURAHARI SRI RAMAN

                                                                        ORDER

04.09.2023

Order No. This matter is taken up through hybrid mode.

2. Heard Mr. P.C. Nayak, learned counsel appearing for the petitioner and Mr. P.P. Mohanty, learned Additional Government Advocate appearing for the state.

3. Hearing is concluded and judgment is reserved.

(DR. B.R. SARANGI) JUDGE

Arun (M.S. RAMAN) JUDGE

Signature Not Verified Digitally Signed Signed by: ARUN KUMAR MISHRA Designation: ADR-cum-Addl. Principal Secretary Reason: Authentication Location: Orissa High Court Date: 05-Sep-2023 17:17:06