Prasanna Kumar Pattnaik vs The Presiding Officer
2023 Latest Caselaw 10732 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  W.P (C) No. 28448 of 2013

               Prasanna Kumar Pattnaik                      .....                                   Petitioner
                                                                                Mr. Shibashish Mishra, Adv.
                                                   Vs.
               The Presiding Officer, Central      .....                      Opposite Parties
               Government Industrial Tribunal-                Mr. S.B. Jena, Adv.[O.P.No.2]
               cum-Labour Court and others                   Mr. P.R. Barik, Adv.[O.P. No.3]
                             CORAM:
                                    DR. JUSTICE B.R. SARANGI
                                    MR. JUSTICE MURAHARI SRI RAMAN

                                                                   ORDER

02.09.2023 Order No. This matter is taken up by hybrid mode.

2. Heard Mr. Shibashish Mishra, learned counsel for the petitioner; Mr. S.B. Jena, learned counsel for opposite party no.2; and Mr. P.R. Barik, learned counsel for opposite party no.3.

3. Hearing is concluded and judgment reserved.

               Ashok                                                           (DR. B.R. SARANGI)
                                                                                     JUDGE


                                                                                 (M.S. RAMAN)
                                                                                    JUDGE




Signature Not Verified
Digitally Signed

Signed by: ASHOK KUMAR JAGADEB MOHAPATRA Designation: Personal Assistant Reason: Authentication Location: HIGH COURT OF ORISSA Date: 02-Sep-2023 14:21:25