Purna Chandra Rout vs Deo Ranjan Kumar Singh And
2023 Latest Caselaw 10614 Ori

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                      CONTC No.477 of 2023

                   Purna Chandra Rout                           .....                              Petitioner
                                                                                   Mr. S. Mallick, Advocate
                                                                Vs.
                   DEO Ranjan Kumar Singh and                   .....           Opposite Parties/Contemners
                   others
                                                                                     Mr. Y.S.P. Babu, AGA

                                              CORAM:JUSTICE SANJAY KUMAR MISHRA

                                                                       ORDER

01.09.2023 Order No. The matter is taken up through hybrid mode.

2. Learned Counsel for the Parties are present.

3. Mr. Mallick, learned Counsel for the Petitioner fairly submits that being noticed in W.A. No.1557 of 2023, his client has already rendered appearance in the said case, which is still pending for consideration. However, no interim Order has been passed in the said Writ Appeal staying the operation of the impugned judgment challenged in the said Writ Appeal.

4. In view of such submission made by the learned Counsel for the Petitioner, matter be listed on 06.10.2023.

                   padma                                                              (S.K. MISHRA)
                                                                                         JUDGE




Signature Not Verified
Digitally Signed
Signed by: PADMA CHARAN DASH

Designation: Personal Assistant Reason: Authentication Location: orissa high court, cuttack Date: 04-Sep-2023 15:38:43