State Of Orissa vs Kanhei Samal & Others
2023 Latest Caselaw 13472 Ori

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                            GA No.66 of 1997

                                    State of Orissa                  ....                  Appellant
                                                                                Mr. K. Gaya, ASC
                                                               -versus-

                                    Kanhei Samal & others            ....                Respondent
                                                                                                None

                                                      CORAM: JUSTICE V. NARASINGH

                                                             ORDER

31.10.2023 Order No.

12. 1. Hearing is concluded and the judgment is reserved.

(V. NARASINGH) Judge PKS

Signature Not Verified Digitally Signed Signed by: PRADEEP KUMAR SWAIN Designation: A.R.-cum-Sr. Secy. Reason: Authentication Location: Orissa High Court, Cuttack Date: 01-Nov-2023 13:35:32