Citation : 2023 Latest Caselaw 13467 Ori
Judgement Date : 31 October, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.31430 of 2023
M/s Seven Hills Estate Ltd., Puri .... Petitioner
Mr. S.R. Pattnaik, Advocate
-versus-
M/s Seven Hills Estate Flat Owners .... Opposite Parties
Association, Puri & Ors.
Mr. N.D. Tripathy, Advocate
CORAM: JUSTICE SANJAY KUMAR MISHRA
ORDER
31.10.2023 Order No.
03. This matter is taken up through hybrid mode.
2. Mr. S.R. Pattnaik, learned Counsel for the Petitioner is present and submits, this Writ Petition is arising out of an Appeal pending before the OREAT vide OREAT Appeal No.17T of 2020, wherein hearing has been concluded and pronouncement of the judgment is reserved.
3. Accordingly, he prays to list the matter after two weeks. The same is allowed.
4. Matter be listed in the week commencing from 20th November, 2023.
(S.K. MISHRA) JUDGE Banita
Signature Not Verified Digitally Signed
Designation: JR. STENOGRAPHER Reason: AUTHENTICATION Location: HIGH COURT OF ORISSA, CUTTACK Date: 01-Nov-2023 18:36:35
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