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State Of Odisha And Others vs Sreepati Ranjan Dash
2023 Latest Caselaw 13403 Ori

Citation : 2023 Latest Caselaw 13403 Ori
Judgement Date : 30 October, 2023

Orissa High Court
State Of Odisha And Others vs Sreepati Ranjan Dash on 30 October, 2023
                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                            W.A. No.658 of 2023

                    State of Odisha and Others                ...          Appellants
                                   Mr. Pravakar Behera, Standing Counsel (Transport)
                                                -versus-
                    Sreepati Ranjan Dash                      ...         Respondent
                                                 Mr. Biswabihari Mohanty, Advocate
                                                            W.A. No.744 of 2023
                    State of Odisha and Others                ...          Appellants
                                   Mr. Pravakar Behera, Standing Counsel (Transport)
                                                -versus-
                    Aditya Bhanjan Sahoo                      ...         Respondent
                                                 Mr. Biswabihari Mohanty, Advocate

                    CORAM:
                    ACTING CHIEF JUSTICE DR. B.R. SARANGI
                    MR. JUSTICE MURAHARI SRI RAMAN
                                                               ORDER

Order No. 30.10.2023

03. 1. Heard Mr. Pravakar Behera, learned Standing Counsel for the Appellants and Mr. Biswabihari Mohanty, learned counsel for the Respondent.

2. Hearing concluded. Judgment is reserved.

(DR. B.R. SARANGI) ACTING CHIEF JUSTICE

(M.S. RAMAN) JUDGE

SK Jena/Secy.

Signature Not Verified Digitally Signed Signed by: SANJAY KUMAR JENA Designation: SECRETARY Reason: Authentication Location: High Court of Orissa, Cuttack. Date: 31-Oct-2023 13:13:25

 
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