Suryanarayan Muni @ Kuna Muni vs State Of Orissa
2023 Latest Caselaw 13398 Ori

                              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                JCRLA No. 92 of 2005
                          Suryanarayan Muni @ Kuna Muni      ....         Appellant
                                                   Mr. Pulakesh Mohanty, Advocate

                                                       -versus-

                          State of Orissa                           ....        Respondent
                                            Mr. Sonak Mishra, Additional Standing Counsel


                                        CORAM:
                                        JUSTICE S. K. SAHOO
                                        JUSTICE CHITTARANJAN DASH

                                                    ORDER

30.10.2023 Order No.

15. 1. Heard Mr. Pulakesh Mohanty, learned counsel for the Appellant and Mr. Sonak Mishra, learned counsel for the State- Respondent.

2. Hearing is closed. Judgment is reserved.

(S. K. Sahoo) Judge

(Chittaranjan Dash) Judge

AKPradhan

Signature Not Verified Digitally Signed Signed by: ANANTA KUMAR PRADHAN Designation: Sr. Steno Reason: Authentication Location: HIGH COURT OF ORISSA Date: 31-Oct-2023 10:31:49