Citation : 2023 Latest Caselaw 13389 Ori
Judgement Date : 30 October, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) NO. 32739 OF 2023
State of Odisha .... Petitioner
Mr. Swayambhu Mishra,
Additional Standing Counsel
-versus-
Elisebata @ Elisabita Muthamajhi .... Opp. Party
CORAM:
JUSTICE K.R. MOHAPATRA
ORDER
Order No. 30.10.2023
1. 1. This matter is taken up through hybrid mode.
2. Heard.
3. Issue notice.
4. Requisites for issuance of notice to the Opposite Party by registered post with A.D. shall be filed by 1st November, 2023.
5. Put up this matter on 19th December, 2023 along with tracking report of Postal Department.
(K.R. Mohapatra) Judge
I.A. No. 15871 of 2023
2. 1. Issue notice as above.
2. Accept one set of process fee.
3. As an interim measure, it is directed that there shall be stay operation of the judgment dated 11th August, 2017
// 2 //
(Annexure-2) passed by learned District Judge, Phulbani in FAO No. 4 of 2016 till the next date.
Urgent certified copy of this order be granted on proper application.
bks (K.R. Mohapatra) Judge
Signature Not Verified Digitally Signed Signed by: BIJAY KUMAR SAHOO Reason: Authentication Location: High Court of Orissa, Cuttack Date: 31-Oct-2023 11:48:57
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