Collector vs Sunadhar Pujari And Others
2023 Latest Caselaw 13385 Ori

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                   S.A. No. 76 of 1987

                                 Collector, Koraput                      ....           Appellant(s)
                                                                                Mr.S.Pattnaik,AGA
                                                              -versus-

                                 Sunadhar Pujari and others              ....         Respondent(s)
                                                                                    None


                                          CORAM:
                                          JUSTICE ANANDA CHANDRA BEHERA
                                                         ORDER

Order No. 30.10.2023

06. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Hearing being concluded; Judgment is reserved.

(A.C. Behera) Judge

Utkalika

Signature Not Verified Digitally Signed Signed by: UTKALIKA NAYAK

Reason: Authentication Location: High Court of Orissa Date: 02-Nov-2023 17:12:06