Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Sivananda Rout vs State Of Odisha And
2023 Latest Caselaw 13355 Ori

Citation : 2023 Latest Caselaw 13355 Ori
Judgement Date : 30 October, 2023

Orissa High Court
Sivananda Rout vs State Of Odisha And on 30 October, 2023
          IN THE HIGH COURT OF ORISSA AT CUTTACK

                        W.P.(C) No.34353 of 2023

        Sivananda Rout                       ....                 Petitioner
                                              Mr. D.K. Mohapatra, Advocate

                                         -versus-
        State of Odisha and
        Others                               ....              Opposite Parties
                                                           Mr. S.K. Samal, AGA

                           CORAM:
               JUSTICE BIRAJA PRASANNA SATAPATHY

                                           ORDER

30.10.2023 Order No.

01. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical) Mode.

2. Heard learned counsel for the parties.

3. The present Writ Petition has been filed with the following prayer:-

<Issue a writ of Mandamus directing the opp. parties to sanction and release the trained graduate scale of pay w.e.f 16.04.2014 i.e. the date of attaining 48 years of age in the light of the judgment passed by the Hon'ble Court in case of Radharani Samal Vs. the State of Orissa reported in 2017 (I) ILR CUT 546 within a reasonable time to be stipulated by this Hon'ble Court.=

4. Taking into account the submissions made, the Petitioner is permitted to make a fresh representation before Opp. party No.2 in that regard within a period of two weeks from today.

// 2 //

5. It is observed that if such a representation is filed by the Petitioner ventilating his grievances, the same shall be considered and disposed of by Opp. party No.2 in accordance with law within a period of three months from the date of receipt of such representation.

6. With the aforesaid observation and direction, the Writ Petition is disposed of.

(Biraja Prasanna Satapathy) Judge Basudev

Signature Not Verified Digitally Signed Signed by: BASUDEV SWAIN Designation: Senior Stenographer Reason: Authentication of order Location: High Court of Orissa, Cuttack Date: 31-Oct-2023 14:46:24

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter