Surabhi Gouda vs Nirmala Pradhan
2023 Latest Caselaw 13295 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                MATA No.295 of 2023
                           Surabhi Gouda                               ....              Appellant

                                                           Mr. Kuresh Prasad Dash, Advocate

                                                           -Versus-
                           Nirmala Pradhan                             ....            Respondent


                                       CORAM:
                                            JUSTICE ARINDAM SINHA
                                            JUSTICE SIBO SANKAR MISHRA
                                                          ORDER

19.10.2023

Order No. IA no.308 of 2023 and MATA no.295 of 2023

01. 1. Mr. Dash, learned advocate appears on behalf of applicant/appellant-wife. He submits, his client seeks to prefer appeal against order dated 11th May, 2023 rejecting her application for setting aside ex-parte judgment dated 7th February, 2022 dissolving the marriage.

2. Issue notice along with this order on I.A. no.308 of 2023 for condonation of delay and the appeal by registered/speed post with AD. Accept one set of process fee. Applicant/appellant will put in requisites.

3. List on 22nd November, 2023.

(Arindam Sinha) Judge

Signature Not Verified (S. S. Mishra) Digitally Signed Signed by: RANJAN KUMAR SETHI Judge Designation:

RKS Secretary Reason: Authentication Location: ORISSA HIGH COURT Date: 19-Oct-2023 16:55:22