Saiprasad Majhi vs Kalpana Paramanik
2023 Latest Caselaw 13294 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                MATA No.308 of 2023
                           Saiprasad Majhi                              ....             Appellant

                                                               Mr. Bindusar Subudhi, Advocate

                                                            -Versus-
                           Kalpana Paramanik                            ....           Respondent


                                      CORAM:
                                           JUSTICE ARINDAM SINHA
                                           JUSTICE SIBO SANKAR MISHRA
                                                            ORDER

19.10.2023 Order No.

03. 1. Mr. Subudhi, learned advocate appears on behalf of appellant-husband and submits, his client has filed the appeal in time against judgment dated 1st August, 2023 of the family Court dismissing the civil proceeding of his client for dissolution of marriage.

2. Appellant will put in requisites for issuance of notice of appeal. Lower Court records be called for.

3. List on 22nd November, 2023.

(Arindam Sinha) Judge

(S. S. Mishra) Signature Not Verified Judge RKS Digitally Signed Signed by: RANJAN KUMAR SETHI Designation: Secretary Reason: Authentication Location: ORISSA HIGH COURT Date: 19-Oct-2023 16:55:22