Dhanajaya Rout vs Subhalaxmi Sahoo
2023 Latest Caselaw 13292 Ori

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                  MATA No. 336 of 2023

                           Dhanajaya Rout                             ....            Appellant

                                                                Mr. B. Mohapatra, Advocate
                                                         -versus-

                           Subhalaxmi Sahoo                           ....          Respondent


                                      CORAM:
                                                  JUSTICE ARINDAM SINHA
                                                  JUSTICE SIBO SANKAR MISHRA
                                                          ORDER

19.10.2023 Order No.

1. 1. Mr. Mohapatra, learned advocate appears on behalf of appellant-husband. He submits, his client is aggrieved by judgment dated 12th July, 2023 made by the family Court rejecting his client's civil proceeding for dissolution of marriage. The judgment was made ex-parte. The appeal has been filed in time.

2. Appellant will put in requisites for issuance of notice of appeal.

3. List on 22nd November, 2023.

(Arindam Sinha) Judge

(S.S. Mishra) Judge SignatureSksNot Verified Digitally Signed Signed by: SISIR KUMAR SETHI Designation: PERSONAL ASSISTANT Reason: Authentication Location: ORISSA HIGH COURT Date: 19-Oct-2023 16:28:56