Damodar Jena And Others vs Paradip Port Trust And Others
2023 Latest Caselaw 13286 Ori

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                      W.P.(C) No. 8404 of 2013

                                  Damodar Jena and Others           ....                Petitioners
                                                                         Mr. S.K. Dalai, Advocate
                                                              -versus-

                                  Paradip Port Trust and Others     ....           Opposite Parties

                                                                    Mr. S.K. Padhi, Sr. Advocate

                                                  CORAM: JUSTICE V. NARASINGH

                                                            ORDER

19.10.2023 Order No.

18. 1. This matter was reserved for delivery of judgment but for certain clarification, it is listed today under the heading "To be mentioned".

2. Hearing is concluded and the judgment is reserved.

(V. NARASINGH) Judge Ayesha

Signature Not Verified Digitally Signed Signed by: AYESHA ROUT Reason: Authentication Location: High Court of Orissa Date: 19-Oct-2023 18:24:48