Akash Kumar Gochhayat vs Subhashree Samal
2023 Latest Caselaw 13231 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 MATA No.344 of 2023


            Akash Kumar Gochhayat                 ....                      Appellant

                                                         Mr. A. Mohanty, Advocate

                                           -versus-

            Subhashree Samal                      ....                   Respondent


            CORAM:
                          JUSTICE ARINDAM SINHA
                          JUSTICE SIBO SANKAR MISHRA
                                         ORDER

19.10.2023

MATA No.344 of 2023 and I.A. No.360 of 2023 Order No.

01. 1. Mr. Mohanty, learned advocate appears on behalf of

appellant-husband. He submits, his client has filed appeal in time

against judgment dated 11th July, 2023 of the family Court. His client

is aggrieved to extent of erroneous direction for payment of

permanent alimony.

2. Appellant will put in requisites for issuance of notice of

appeal. Lower Court records be called for.

// 2 //

3. Mr. Mohanty prays for interim stay of impugned judgment.

On query from Court he submits, there was direction for payment of

interim maintenance at ₹ 7000/- per month. There are some arrears.

On further query from Court he submits, the arrears will be liquidated

along with his client continuing to pay interim maintenance as pre-

condition for stay of impugned judgment, till pendency of the appeal.

4. In view of last preceding paragraph, there will be stay of

operation of impugned judgment, unconditionally till 31st October,

2023, after which it will continue provided appellant pays the arrears

and continues to pay current interim maintenance at ₹ 7000/- per

month during pendency of the appeal.

5. List on 22nd November, 2023.

6.

( Arindam Sinha ) Judge

( S. S. Mishra ) Judge

Signature Not Verified Digitally Signed Prasant Signed by: PRASANT KUMAR SAHOO Reason: Authentication Location: OHC Date: 19-Oct-2023 17:52:47