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State Of Odisha & Others vs Debashish Mohanty
2023 Latest Caselaw 13180 Ori

Citation : 2023 Latest Caselaw 13180 Ori
Judgement Date : 19 October, 2023

Orissa High Court
State Of Odisha & Others vs Debashish Mohanty on 19 October, 2023
                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             W.A. No. 1444 of 2023

             State of Odisha & Others               .....                                      Appellants
                                                                            Mr.Rabi Narayan Mishra, AGA

                                                    Vs.
             Debashish Mohanty                      .....                                         Respondent
                       CORAM:
                            ACTING CHIEF JUSTICE DR. B.R. SARANGI
                            MR. JUSTICE MURAHARI SRI RAMAN

                                                             ORDER

19.10.2023 W.A. No. 1444 of 2023 & I.A. No. 3785 of 2023 Order This matter is taken up through hybrid mode. No.

01. 2. The I.A. has been filed for condonation of delay of 430 days in filing the writ appeal.

3. In view of the decision rendered in the case of State of Odisha v. Surama Manjari Das (W.P.(C) No. 15763 of 2021 dismissed on 16.07.2021), which has been confirmed by the apex Court, vide order dated 05.04.2023 in S.L.P.(C) Diary No. 9259 of 2023, this Court is not inclined to condoned the delay in filing the writ appeal.

4. However, at this stage, it is contended that the case of the Appellants is covered by the judgment of this Court in the case of State of Odisha & Others v. Bindusagar Samantaray; (W.A. No.810 of 2021) and batch, disposed of on 25.09.2023.

5. In view of the above submission, the writ appeal stands disposed of in terms of the judgment of this Court in the case of State of Odisha & Others v. Bindusagar Samantaray; (W.A. No.810 of 2021) and batch, disposed of on 25.09.2023.

6. Consequentially, all the interlocutory applications stand disposed of.


             Ashok
                                                                   (DR. B.R. SARANGI)
                                                                 ACTING CHIEF JUSTICE

Signature Not Verified
Digitally Signed                                                        (M.S. RAMAN)

Signed by: ASHOK KUMAR JAGADEB MOHAPATRA Designation: Personal Assistant JUDGE Reason: Authentication Location: HIGH COURT OF ORISSA Date: 19-Oct-2023 16:41:23

 
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