State Of Odisha & Others vs Subhasish Tripathy
2023 Latest Caselaw 13152 Ori

Citation : 2023 Latest Caselaw 13152 Ori
Judgement Date : 19 October, 2023

Orissa High Court

State Of Odisha & Others vs Subhasish Tripathy on 19 October, 2023

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             W.A. No. 1683 of 2023

             State of Odisha & Others               .....                                       Appellants
                                                                             Mr.Rabi Narayan Mishra, AGA

                                                    Vs.
             Subhasish Tripathy                     .....                                         Respondent

                         CORAM:
                             ACTING CHIEF JUSTICE DR. B.R. SARANGI
                             MR. JUSTICE MURAHARI SRI RAMAN
                                                       ORDER

19.10.2023 W.A. No. 1683 of 2023 & I.A. No. 4558 of 2023 Order This matter is taken up through hybrid mode. No.

01. 2. The I.A. has been filed for condonation of delay in filing the writ appeal.

3. In view of the decision rendered in the case of State of Odisha v. Surama Manjari Das (W.P.(C) No. 15763 of 2021 dismissed on 16.07.2021), which has been confirmed by the apex Court, vide order dated 05.04.2023 in S.L.P.(C) Diary No. 9259 of 2023, this Court is not inclined to condoned the delay in filing the writ appeal.

4. However, at this stage, it is contended that the case of the Appellants is covered by the judgment of this Court in the case of State of Odisha & Others v. Bindusagar Samantaray; (W.A. No.810 of 2021) and batch, disposed of on 25.09.2023.

5. In view of the above submission, the writ appeal stands disposed of in terms of the judgment of this Court in the case of State of Odisha & Others v. Bindusagar Samantaray; (W.A. No.810 of 2021) and batch, disposed of on 25.09.2023.

6. Consequentially, the interlocutory application stands disposed of.


             Ashok
                                                                    (DR. B.R. SARANGI)
                                                                  ACTING CHIEF JUSTICE


                                                                        (M.S. RAMAN)
Signature Not Verified                                                     JUDGE
Digitally Signed

Signed by: ASHOK KUMAR JAGADEB MOHAPATRA Designation: Personal Assistant Reason: Authentication Location: HIGH COURT OF ORISSA Date: 19-Oct-2023 16:41:23