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Panchanana Jena vs Rekha Jatania
2023 Latest Caselaw 13043 Ori

Citation : 2023 Latest Caselaw 13043 Ori
Judgement Date : 18 October, 2023

Orissa High Court
Panchanana Jena vs Rekha Jatania on 18 October, 2023
Signature Not Verified
Digitally Signed
Signed by: SASANKA SEKHAR SATAPATHY
Reason: Authentication
Location: HIGH COURT OF ORISSA CUTTACK
Date: 19-Oct-2023 10:48:25


                                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                      CMP No. 1227 of 2023
                                  Panchanana Jena                               ....        Petitioner
                                                                             Mr. Prabin Das, Advocate
                                                                -versus-
                                  Rekha Jatania                                 ....       Opp. Party

                                               CORAM:
                                               JUSTICE K.R. MOHAPATRA
                                                            ORDER
             Order No.                                     18.10.2023
                1.           1.          This matter is taken up through Hybrid mode.

2. Mr. Das, learned counsel for the Petitioner is directed to file a copy of the judgment and decree passed by learned Senior Civil Judge, Rourkela in CS No.195 of 2016.

3. Put up this matter on 10th November, 2023.

(K.R. Mohapatra) Judge

s.s.satapathy

 
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